Section 4(4)(g) in The National Oilseeds And Vegetable Oils Development Board Act, 1983

[Cites 0, Cited by 0] [Section 4(4)] [Section 4] [Entire Act]

(g)three members to be appointed by the Central Government to represent respectively the Ministries of the Central Government dealing with-

(i)finance (revenue);

(ii)commerce;

(iii)civil supplies;

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