Patna High Court - Orders
Allengers Medical Systems Ltd. vs The State Of Bihar & Ors on 1 May, 2017
Author: Shivaji Pandey
Bench: Shivaji Pandey
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.941 of 2017
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Allengers Medical Systems Ltd.
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
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Appearance:
For the Petitioner/s : Mr. Vishwajeet Kumar Mishra, Advocate.
For the Respondent/s : Mr. Chitranjan Sinha, PAAG 2.
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CORAM: HONOURABLE MR. JUSTICE SHIVAJI PANDEY
ORAL ORDER
5 01-05-2017Let the case be listed along with the records of CWJC No. 19767 of 2014 on 08.05.2017.
(Shivaji Pandey, J) Dilip, AR U