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Patna High Court - Orders

Allengers Medical Systems Ltd. vs The State Of Bihar & Ors on 1 May, 2017

Author: Shivaji Pandey

Bench: Shivaji Pandey

                        IN THE HIGH COURT OF JUDICATURE AT PATNA
                                     Civil Writ Jurisdiction Case No.941 of 2017
                     ======================================================
                     Allengers Medical Systems Ltd.
                                                                           .... .... Petitioner/s
                                                        Versus
                     The State of Bihar & Ors
                                                                          .... .... Respondent/s
                     ======================================================
                     Appearance:
                     For the Petitioner/s     :   Mr. Vishwajeet Kumar Mishra, Advocate.
                     For the Respondent/s       : Mr. Chitranjan Sinha, PAAG 2.
                     ======================================================
                     CORAM: HONOURABLE MR. JUSTICE SHIVAJI PANDEY
                     ORAL ORDER

5       01-05-2017

Let the case be listed along with the records of CWJC No. 19767 of 2014 on 08.05.2017.

(Shivaji Pandey, J) Dilip, AR U