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State of Madhya Pradesh - Section

Section 18 in Rules Regulating the Conditions of Sale of Timber from Established Depots

18.

The provisions of the M.P. Van Upaj (Vyapar Viniyaman) Adhiniyam, 1969, the Indian Forest Act, 1927, and the rules framed thereunder, in so far as they are applicable, shall apply to the successful bidder/purchaser as conditions of sale under this notice.