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[Cites 0, Cited by 0] [Section 9(6)] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(6)(a) in Tamil Nadu Pension Rules, 1978

(a)[ departmental proceedings shall be deemed to include the enquiry pending before the Tribunal for disciplinary proceedings.] [Rule 6(a) added and clauses (a) & (b) renumbered as (b) and (c) G.O.Ms.No.174, Finance (Pension) Department, dated 16-02-1990 with effect from 1st January 1979.]