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[Cites 0, Cited by 0] [Section 140] [Entire Act]

State of Haryana - Subsection

Section 140(7) in The Haryana Motor Vehicles Rules, 1993

(7)In the public service vehicle plied in the urban area, where the turnover of passengers, in large, the number of stops in great and duration of stop is very short, different opening may be provided for entrance and exit in addition to the emergency and driver's exit.