Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(2) in The Rajasthan Lands (Restrictions on Transfer) Act, 1976

(2)On receipt of an application under sub-section (1) the competent authority may, after making such enquiries as it deems lit, by order in writing, grant or refuse to grant the permission applied for.