Bombay High Court
Chandrapur District Gitti Khandan ... vs State Of Maharashtra, Thr. Its ... on 19 October, 2018
Author: S.M.Modak
Bench: B.P. Dharmadhikari, S.M.Modak
WP6996.18 1/1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR
Writ Petition No.6996/2018
ChandrapurDistrict Gitti Khadan Labor Co-op. Society Federation, through its President Mr.
Ramnath Baliramji Kalsarpe
Vs.
State of Maharashtra through its Secretary, Department of Cooperative, Mantralaya, Mumbai
and another.
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Office notes, Office Memoranda of
Coram, appearances, Court's orders Court's or Judge's Orders
or directions and Registrar's orders.
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CORAM : B.P.DHARMADHIKARI and
S.M.MODAK, JJ.
DATE : 19.10.2018 Heard Shri S.Kadam, learned counsel for petitioner.
2. Notice, returnable on 2nd November, 2018.
3. Mrs. K.S.Joshi, Learned AGP waives notice for respondents.
JUDGE JUDGE
Andurkar
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