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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Assam - Subsection

Section 5(2) in The Assam Economic and Statistical Service Rules, 1973

(2)Additional Director of Economics and Statistics-Category II: Appointment shall be made by promotion from the select list prepared for this purpose from amongst eligible officers of category III who have rendered not less than 5 years of service in category III or a total of not less than 21 years of service in the service on the first day of the year in which the promotion is made.