Supreme Court - Daily Orders
G. Thimmappa vs Shivaraj on 5 January, 2016
ITEM NO.118 REGISTRAR COURT. 2 SECTION IIB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. M V RAMESH
Petition(s) for Special Leave to Appeal (Crl.) Diary No(s).
37430/2015
G. THIMMAPPA Petitioner(s)
VERSUS
SHIVARAJ Respondent(s)
Date : 05/01/2016 This petition was called on for hearing today.
For Petitioner(s) Mr. Shubham Jaiswal,Adv.
Mr. Ankur S. Kulkarni,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
What gets revealed from the perusal of the office report is that the Ld. Counsel for the petitioner has filed a letter for the withdrawal of this Petition which is an unregistered one. Since the petition has not been registered as yet, therefore, the same is permitted to be withdrawn.
(M V RAMESH) Registrar MG Signature Not Verified Digitally signed by Madhu Grover Date: 2016.01.05 16:29:17 SCT Reason: