Section 14(1) in The Delhi Agricultural Produce Marketing (Regulation) General Rules, 2000
(1)The accounts of the Board shall be got audited by a Chartered Accountant to be authorised by the Director once a year immediately after close of the financial year and a copy of the audit report consisting of all items specified in Section 87 of the Act, shall be forwarded to the Director/Secretary, Agricultural Marketing Department (Development Commissioner) by 30th September of the succeeding year.
