Section 25 in Regulations of the Tamil Nadu Agricultural University
25. Gratuity-cum-pension-cum-provident fund.
(1)The University shall institute gratuity-cum-pension-cum-provident fund scheme for the benefit of the officer and employees of the University.(2)In the event of death in harness of an employee of the University, his/her nominee(s) or heir(s) is/are eligible for gratuity and family pension.(3)Necessary rules shall be framed separately for the provisions made in paragraphs (1) and (2) above.
