Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Section 6] [Entire Act] Union of India - Subsection Section 6(1) in The Foreign Trade (Development and Regulation) Act, 1992 (1)The Central Government may appoint any person to be the Director General of Foreign Trade for the purposes of this Act.
