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[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of Telangana - Subsection

Section 34(1)(d) in Telangana Mutually Aided Co-Operative Societies Act, 1995

(d)Plan for surplus disposal or plan for meeting the deficit as the case may be as provided under sections 16 and 17 of this Act;