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Union of India - Section

Section 9 in The Taxation Laws (Amendment And Miscellaneous Provisions) Act, 1965

9. Repeal and saving.

(1)The Taxation Laws (Amendment and Miscellaneous Provisions) Ordinance, 1965 (5 of 1965 ) is, hereby repealed.
(2)Notwithstanding such repeal, anything done or any action taken under the said Ordinance shall be deemed to have been done or taken under this Act as if this Act had commenced on the 19th day of October, 1965 .