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State of Bihar - Section

Section 10 in Rules Under Section 15 of the Bihar Itki Tuberculosis Sanatorium (Regulation of Buildings) Act, 1951

10. Prohibition of inflammable materials.

- The external walls of every building and all fire-places and chimneys shall be constructed of masonry, burnt bricks, mud or other non-inflammable materials and no timber shall be used within one foot of any chimney, flue.