Bombay High Court
Linux Laboratories Private Limited vs Sun Pharma Laboratories Limited And Ors on 14 December, 2023
Author: R. I. Chagla
Bench: R. I. Chagla
Board Sr.No.:-3
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION LODGING NO. 26159 OF 2021
In
COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS 466 OF 2021
Sun Pharma Laboratories Limited ....PETITIONER
V/S
Reltsen Health Care And 2 Ors ....RESPONDENT
WITH LEAVE PETITION NO. 354 OF 2021 In COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS 466 OF 2021 Sun Pharma Laboratories Limited ....PETITIONER V/S Reltsen Health Care And 2 Ors ....RESPONDENT WITH COURT RECEIVER REPORT NO. 498 OF 2021 In COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS 466 OF 2021 Sun Pharma Laboratories Limited ....PETITIONER V/S Reltsen Health Care And Ors ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 4535 OF 2022 In COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS 466 OF 2021 Page 1/2 ::: Uploaded on - 14/12/2023 ::: Downloaded on - 16/12/2023 04:44:42 ::: Linux Laboratories Private Limited ....PETITIONER V/S Sun Pharma Laboratories Limited And Ors. ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 14th December, 2023 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 19/01/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
( ASSOCIATE ) Page 2/2 ::: Uploaded on - 14/12/2023 ::: Downloaded on - 16/12/2023 04:44:42 :::