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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(9) in The National Bank For Agriculture And Rural Development General Regulations, 1982

(9)Any participation of the directors through video conferencing or other audio-visual means shall be counted for the purpose of quorum.] [Inserted by Notification No. NB.Secy/C-4/2018-19, dated 26.4.2018 (w.e.f. 11.10.1982).]