Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 62 in Gorkhaland Territorial Administration Act, 2011 62. Power of State Planning Board. - The State Planning Board shall have powers to supervise and evaluate the works of the Gorkhaland Territorial Administration.
