Supreme Court - Daily Orders
Ramesh Sippy vs Shaan Ranjeet Uttamsingh . on 2 January, 2014
Author: Chief Justice
Bench: Chief Justice
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ITEM NO.MM-2 COURT NO.1 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No(s).5/2014
(From the judgement and order dated 03/12/2013 in SN No.166/2013,AN
No.234/2013,NM No.406/2013 of The HIGH COURT OF BOMBAY)
RAMESH SIPPY Petitioner(s)
VERSUS
SHAAN RANJEET UTTAMSINGH & ORS. Respondent(s)
(With appln(s) for exemption from filing c/c of the impugned Judgment and
prayer for interim relief and office report)
Date: 02/01/2014 This Petition was mentioned today.
CORAM :
HON’BLE THE CHIEF JUSTICE
HON’BLE MR. JUSTICE RANJAN GOGOI
Mr. Shyam Diwan,Sr.Adv.(Mentioned by)
For Petitioner(s) M/S. K.J. John & Co.,Adv.
For Respondent(s) Mr. Mohan Moti Ram Jayakar,Adv.
M/S. Karanjawala & Co. ,Adv
UPON being mentioned the Court made the following
O R D E R
List tomorrow i.e. 3rd January, 2014 before an appropriate Bench.
[Madhu Bala] [Savita Sainani] Court Master Assistant Registrar