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Supreme Court - Daily Orders

Ramesh Sippy vs Shaan Ranjeet Uttamsingh . on 2 January, 2014

Author: Chief Justice

Bench: Chief Justice

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ITEM NO.MM-2                   COURT NO.1               SECTION IX


              S U P R E M E     C O U R T   O F    I N D I A
                             RECORD OF PROCEEDINGS

Petition(s) for Special Leave to Appeal (Civil) No(s).5/2014

(From the judgement and order dated 03/12/2013 in SN No.166/2013,AN
No.234/2013,NM No.406/2013 of The HIGH COURT OF BOMBAY)


RAMESH SIPPY                                            Petitioner(s)

                   VERSUS

SHAAN RANJEET UTTAMSINGH & ORS.                   Respondent(s)
(With appln(s) for exemption from filing c/c of the impugned Judgment and
prayer for interim relief and office report)


Date: 02/01/2014    This Petition was mentioned today.


CORAM :
          HON’BLE THE CHIEF JUSTICE
          HON’BLE MR. JUSTICE RANJAN GOGOI


                            Mr. Shyam Diwan,Sr.Adv.(Mentioned by)


For Petitioner(s)           M/S. K.J. John & Co.,Adv.

For Respondent(s)           Mr. Mohan Moti Ram Jayakar,Adv.

                       M/S. Karanjawala & Co. ,Adv

             UPON being mentioned the Court made the following
                                 O R D E R

List tomorrow i.e. 3rd January, 2014 before an appropriate Bench.

[Madhu Bala] [Savita Sainani] Court Master Assistant Registrar