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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Assam - Subsection

Section 9(xiv) in Assam Ease of Doing Business Act, 2016

(xiv)The Single Window Agency shall submit a report to the Bureau, the Government as well as to the Chairman of the Executive Committee about the status of application received, disposal, pending and reasons for pending on monthly basis ;