Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 47(1C)] [Section 47] [Entire Act] Union of India - Subsection Section 47(1C)(c) in Motor Vehicles Act, 1939 (c)the annual income and the extent 'of land aforesaid, does, or do, not exceed such limit as may be prescribed.