Jammu & Kashmir High Court - Srinagar Bench
Saifuddin Soz vs Pritam Singh Oberoi And Ors on 1 September, 2023
S. No. 11
Regular list
IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
RP 59/2022 in
LPA 29/2020
Saifuddin Soz ...Petitioner(s)
Through: Mr. Mujeeb Andrabi, Advocate
Vs
Pritam Singh Oberoi and Ors. ...Respondent(s)
Through: Mr. Aadil, Advocate, vice
Mr. Moomin Khan, Advocate, for R-10
CORAM:
SHRI FAROOQ AHMAD BHAT, REGISTRAR JUDICIAL
ORDER
01.09.2023 Reportedly, steps for effecting service in terms upon the respondents in terms of the Hon'ble Division Bench order dated 12.07.2023, has not been taken.
Learned appearing counsel for the petitioner seeks and is granted a week's time to take steps for effecting service upon the respondents.
Put up again on 11th September, 2023.
(Registrar Judicial) SRINAGAR 01.09.2023 MUBASHIR