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Jammu & Kashmir High Court - Srinagar Bench

Saifuddin Soz vs Pritam Singh Oberoi And Ors on 1 September, 2023

                                                                    S. No. 11
                                                                    Regular list


     IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
                        AT SRINAGAR
                                   RP 59/2022 in
                                   LPA 29/2020
   Saifuddin Soz                                               ...Petitioner(s)

   Through: Mr. Mujeeb Andrabi, Advocate

                                         Vs
   Pritam Singh Oberoi and Ors.                                 ...Respondent(s)

   Through: Mr. Aadil, Advocate, vice
            Mr. Moomin Khan, Advocate, for R-10
   CORAM:
    SHRI FAROOQ AHMAD BHAT, REGISTRAR JUDICIAL

                                     ORDER

01.09.2023 Reportedly, steps for effecting service in terms upon the respondents in terms of the Hon'ble Division Bench order dated 12.07.2023, has not been taken.

Learned appearing counsel for the petitioner seeks and is granted a week's time to take steps for effecting service upon the respondents.

Put up again on 11th September, 2023.

(Registrar Judicial) SRINAGAR 01.09.2023 MUBASHIR