Kerala High Court
The Manager vs State Of Kerala on 1 August, 2018
Author: A.Muhamed Mustaque
Bench: A.Muhamed Mustaque
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
WEDNESDAY, THE 1ST DAY OF AUGUST 2018 / 10TH SRAVANA, 1940
WP(C).No. 25749 of 2017
PETITIONERS:
1. THE MANAGER, HOLY ANGEL SCHOOL,
ORKKATTERI P.O., VADAKARA, KOZHIKODE - 673 501.
2. THE MANAGER,
VIDYODAYA ENGLISH MEDIUM SCHOOL, PURAMERI, VADAKARA,
KOZHIKODE - 673 503.
3. THE MANAGER,
SREE NARAYANA ENGLISH MEDIUM SCHOOL, PURAMERI P.O.,
VADAKARA.
BY ADVS.SMT.SUMATHY DANDAPANI (SR.)
SRI.MILLU DANDAPANI
RESPONDENTS:
1. STATE OF KERALA
REPRESENTED BY THE SECRETARY, GENERAL EDUCATION
DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM - 695 001.
2. DIRECTOR OF PUBLIC INSTRUCTIONS,
THIRUVANANTHAPURAM - 695 014.
3. DISTRICT EDUCATIONAL OFFICER,
VADAKARA - 673 101.
4. ASSISTANT EDUCATIONAL OFFICER,
CHOMBALA, KOZHIKODE DISTRICT - 673 308.
BY SENIOR GOVERNMENT PLEADER, SRI.M.P.MOHAMMED FASIL
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 01-08-2018 ALONG WITH
W.P.(C) NO.25763/2017 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WP(C).No. 25749 of 2017 (P)
APPENDIX
PETITIONERS' EXHIBITS:
EXHIBIT P1 : TRUE COPY OF THE APPLICATION SUBMITTED BY THE
1ST PETITIONER UNDER THE U-DICE DTD. 20.10.2016.
EXHIBIT P1(A) : TRUE COPY OF THE COMMUNICATION BEARING NO.
B1/7477/13 ISSUED BY THE DEPUTY DIRECTOR OF
EDUCATION, KOZHIKODE TO THE 4TH RESPONDENT DT.
07.02.2014.
EXHIBIT P2 : TRUE COPY OF THE APPLICATION SUBMITTED BY THE
2ND PETITIONER IN U-DICE DTD. 30.09.2016.
EXHIBIT P2(A) : TRUE COPY OF THE REPORT SUBMITTED BY THE 4TH
RESPONDENT DTD.04.10.2013.
EXHIBIT P2(B) : TRUE COPY OF THE LETTER NO. F3590/2014 ISSUED BY
THE 4TH RESPONDENT DTD.28.03.2015.
EXHIBIT P3 : TRUE COPY OF THE APPLICATION FOR RECOGNITION
SUBMITTED BY THE 3RD PETITIONER BEFORE THE 4TH
RESPONDENT DTD. 31.07.2013.
EXHIBIT P3 (A) : TRUE COPY OF THE PROFORMA OF SURVEY REPORT
DTD. 29.11.2013.
EXHIBIT P4 : TRUE COPY OF THE NOTICE BEARING NO. F/3269/17 DT.
28.06.2017 ISSUED BY THE 4TH RESPONDENT ISSUED ON
04.07.2017.
EXHIBIT P5 : TRUE COPY OF THE REPLY SUBMITTED BY THE 3RD
PETITIONER BEFORE THE 4TH RESPONDENT.
RESPONDENTS EXHIBITS: NIL.
//TRUE COPY//
P.A.TO JUDGE
ln
A.MUHAMED MUSTAQUE, J.
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W.P.(C) Nos.25749,25763, 25813, 28788, 34877,
41021, 41023, & 41080/2017 & 12529/2018
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Dated this the 01st day of August, 2018
JUDGMENT
In the light of the common judgment of this Court in W.P.(C) No.31912 of 2014 and connected cases dated 05.07.2018, these writ petitions are disposed of. The directions in the said judgment also would govern in this matter as well.
Sd/-
A.MUHAMED MUSTAQUE, JUDGE ln