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NCT Delhi - Section

Section 12 in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988

12. Prisoner to be seen daily, in certain cases once every two days.

- The Superintendent of a District Jail shall, as far as practicable, see every prisoner in his charge daily, and the Superintendent of a Central Jail shall likewise see every prisoner in his charge once in every two days.