Calcutta High Court
Re: Dps Technologies Pvt. Ltd vs And Sonodyne Television Co.Ltd on 6 January, 2023
Author: Ravi Krishan Kapur
Bench: Ravi Krishan Kapur
OD-19
CP/142/2010
IN THE HIGH COURT AT CALCUTTA
ORIGINAL JURISDICTION
ORIGINAL SIDE
RE: DPS TECHNOLOGIES PVT. LTD.
VS
AND SONODYNE TELEVISION CO.LTD.
BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR
Date : 6th January, 2023.
Appearance:
Mr. Sakabda Roy, Adv.
Ms. S. Jha, Adv.
...for HIDCO.
Ms. T. Dasgupta, Adv.
...for the Official Liquidator The Court:- Pursuant to an earlier order of Court, the HIDCO is represented. It is submitted on behalf of the HIDCO that further instructions are required. In view of the aforesaid, let this matter appear on 31 January, 2023. In the meantime, the Advocate appearing on behalf of the HIDCO is directed to be apprised of the correct facts and circumstances of this case.
(RAVI KRISHAN KAPUR, J.) SK.