Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19L] [Entire Act] Union of India - Subsection Section 19L(ii) in Patent Rules, 2003 (ii)six months from the period specified under Rule 69.1 of the regulations under the Treaty for the start of the international preliminary examination; or
