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Gujarat High Court

Jindal Worldwide Limited vs The Principal Commissioner Of Income ... on 16 December, 2020

Author: J.B.Pardiwala

Bench: J.B.Pardiwala, Ilesh J. Vora

            C/SCA/14230/2020                                  ORDER




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

              R/SPECIAL CIVIL APPLICATION NO. 14230 of 2020

==========================================================
                 JINDAL WORLDWIDE LIMITED
                          Versus
  THE PRINCIPAL COMMISSIONER OF INCOME TAX 2 ,AHMEDABAD
==========================================================
Appearance:
MR B S SOPARKAR(6851) for the Petitioner(s) No. 1
for the Respondent(s) No. 1
==========================================================

 CORAM: HONOURABLE MR. JUSTICE J.B.PARDIWALA
        and
        HONOURABLE MR. JUSTICE ILESH J. VORA

                               Date : 16/12/2020

                                ORAL ORDER

(PER : HONOURABLE MR. JUSTICE J.B.PARDIWALA) We have heard Mr. Bandish Soparkar, the learned counsel appearing for the writ applicant.

Let Notice be issued to the respondent for final disposal, returnable on 27th January 2021. The notice shall be served through E­ mail.

(J. B. PARDIWALA, J) (ILESH J. VORA,J) CHANDRESH Page 1 of 1 Downloaded on : Sat Dec 19 00:12:28 IST 2020