Gujarat High Court
Jindal Worldwide Limited vs The Principal Commissioner Of Income ... on 16 December, 2020
Author: J.B.Pardiwala
Bench: J.B.Pardiwala, Ilesh J. Vora
C/SCA/14230/2020 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 14230 of 2020
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JINDAL WORLDWIDE LIMITED
Versus
THE PRINCIPAL COMMISSIONER OF INCOME TAX 2 ,AHMEDABAD
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Appearance:
MR B S SOPARKAR(6851) for the Petitioner(s) No. 1
for the Respondent(s) No. 1
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CORAM: HONOURABLE MR. JUSTICE J.B.PARDIWALA
and
HONOURABLE MR. JUSTICE ILESH J. VORA
Date : 16/12/2020
ORAL ORDER
(PER : HONOURABLE MR. JUSTICE J.B.PARDIWALA) We have heard Mr. Bandish Soparkar, the learned counsel appearing for the writ applicant.
Let Notice be issued to the respondent for final disposal, returnable on 27th January 2021. The notice shall be served through E mail.
(J. B. PARDIWALA, J) (ILESH J. VORA,J) CHANDRESH Page 1 of 1 Downloaded on : Sat Dec 19 00:12:28 IST 2020