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Himachal Pradesh High Court

Pradeep Singh And Ors. vs . Daljit Singh And Anr. on 1 November, 2022

Author: Satyen Vaidya

Bench: Satyen Vaidya

Pradeep Singh and ors. Vs. Daljit Singh and anr.

CMPMO No. 539 of 2022 .

01.11.2022 Present: Mr. Suneet Goel, Advocate, for the petitioners.

CMPMO No. 539 of 2022 Notices to respondents be issued returnable on 09.11.2022. Dasti notices be served upon respondents. Registry will handover dasti notices to learned counsel for the petitioners positively by 02.11.2022. Steps be taken during the course of the day.

CMP No. 15130 of 2022 Notice in the aforesaid terms.

CMP No. 15131 of 2022 This application is disposed of with the direction to the applicant to file translated copies of the vernacular documents, within two weeks.

( Satyen Vaidya ) Judge 1st November, 2022 (sushma) ::: Downloaded on - 01/11/2022 20:35:05 :::CIS