Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 9] [Entire Act] Union of India - Section Section 52 in Estate Duty act, 1953 52. Payment of duty may be accepted in prescribed Government securities. - The Board may prescribed that Government securities shall be accepted in payment of estate duty on such terms as it thinks fit.
