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Bombay High Court

Ramesh Bachulal Mehta vs Income Tax Officer Ward 27 (3) (1), ... on 17 August, 2022

Author: Abhay Ahuja

Bench: Dhiraj Singh Thakur, Abhay Ahuja

                        B. D. Prithiani
                                                              1
                                                                                   38-wpl-25273.22.doc

           Digitally signed

BIPIN
           by BIPIN
           DHARMENDER
                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
DHARMENDER PRITHIANI
PRITHIANI  Date:
           2022.08.18
                                  ORDINARY ORIGINAL CIVIL JURISDICTION
           10:59:59 +0530




                                          WRIT PETITION (L) NO. 25273 OF 2022

                        Ramesh Bachulal Mehta                               ...     Petitioner
                             Versus
                        Income Tax Officer Ward 27(3)(1),
                        Mumbai and Ors.                                     ...     Respondents

                                                      ******
                        Mr. Devendra Jain i/by Ms. Radha Halbe for the Petitioner.
                        Mr. Suresh Kumar for the Respondents.
                                                      ******
                                                    CORAM: DHIRAJ SINGH THAKUR AND
                                                           ABHAY AHUJA, JJ.

DATE : 17th AUGUST, 2022 P.C. :-

. Mr. Suresh Kumar, learned counsel for the respondents prays for and is granted six weeks time to file reply.

2. List on 26th September, 2022.

3. In the meantime, there shall be ad-interim relief in terms of prayer clause 13(c).

[ABHAY AHUJA, J.] [DHIRAJ SINGH THAKUR, J.]