Bombay High Court
Ramesh Bachulal Mehta vs Income Tax Officer Ward 27 (3) (1), ... on 17 August, 2022
Author: Abhay Ahuja
Bench: Dhiraj Singh Thakur, Abhay Ahuja
B. D. Prithiani
1
38-wpl-25273.22.doc
Digitally signed
BIPIN
by BIPIN
DHARMENDER
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
DHARMENDER PRITHIANI
PRITHIANI Date:
2022.08.18
ORDINARY ORIGINAL CIVIL JURISDICTION
10:59:59 +0530
WRIT PETITION (L) NO. 25273 OF 2022
Ramesh Bachulal Mehta ... Petitioner
Versus
Income Tax Officer Ward 27(3)(1),
Mumbai and Ors. ... Respondents
******
Mr. Devendra Jain i/by Ms. Radha Halbe for the Petitioner.
Mr. Suresh Kumar for the Respondents.
******
CORAM: DHIRAJ SINGH THAKUR AND
ABHAY AHUJA, JJ.
DATE : 17th AUGUST, 2022 P.C. :-
. Mr. Suresh Kumar, learned counsel for the respondents prays for and is granted six weeks time to file reply.
2. List on 26th September, 2022.
3. In the meantime, there shall be ad-interim relief in terms of prayer clause 13(c).
[ABHAY AHUJA, J.] [DHIRAJ SINGH THAKUR, J.]