Punjab-Haryana High Court
Hardeep Singh And Others vs Shri Hushan Lal And Others on 31 May, 2012
Author: Surya Kant
Bench: Surya Kant
IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH
C.O.C.P.No.210 of 2012 (O&M)
Date of Decision : May 31, 2012
Hardeep Singh and others .....Petitioners
versus
Shri Hushan Lal and others .....Respondents
CORAM : HON'BLE MR.JUSTICE SURYA KANT.
Present : Ms.Alka Chatrath, Advocate, for the petitioners.
Mr.G.S.Cheema, Senior DAG, Punjab.
-.-
1. Whether Reporters of Local papers may be allowed to see the
judgment?
2. To be referred to the Reporters or not?
3. Whether the judgment should be reported in the Digest?
---
Surya Kant, J. (Oral)
Respondents have filed their reply-affidavit alongwith speaking orders dated 9.12.2011 and 15.5.2012 (Annexures R-1 & R-2) respectively, rejecting the petitioners' claim.
This contempt petition is accordingly disposed of with liberty to the petitioners to impugn the speaking orders before an appropriate forum, if so advised.
Dasti.
May 31, 2012 (SURYA KANT) Mohinder JUDGE