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[Cites 0, Cited by 0] [Section 45(9)] [Section 45] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 45(9)(iii) in The Police Enhanced Penalties Ordinance, 2005

(iii)where recovery proceedings in a case have been stayed by an order of the court from the last day of the financial year in which the order is withdrawn.