Supreme Court - Daily Orders
Dr. Tanusree Paul vs Dr. Tapas Mandal on 13 January, 2017
Bench: A.K. Sikri, R.K. Agrawal
ITEM NO.58 COURT NO.8 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition (Civil) No. 722/2016
DR. TANUSREE PAUL Petitioner(s)
VERSUS
DR. TAPAS MANDAL Respondent(s)
(With appln. (s) for stay and office report)
Date : 13/01/2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s)
Mr. Arunabh Chowdhury, Adv.
Mr. Vaibhav Tomar, Adv.
Mr. Anirudh Singh, Adv.
Mr. Anupam Lal Das, Adv.
For Respondent(s)
Mr. Indranilk Ghosh, Adv.
Mr. Biswajit Choudhury, Adv.
Mr. Satya Mitra, Adv.
UPON hearing the counsel the Court made the following
O R D E R
The matter stands adjourned by four weeks in order to enable the petitioner to file rejoinder affidavit, as prayed for in the letter circulated.
(Nidhi Ahuja) (Mala Kumari Sharma)
Court Master Court Master
Signature Not Verified
Digitally signed by
NIDHI AHUJA
Date: 2017.01.17
10:28:39 IST
Reason: