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State of Punjab - Section

Section 22 in Punjab School Education Board (Employees Service) Regulation, 1988

22. Age of retirement.

- (i) All whole time paid employees of the Board except class IV employees, shall retire on reaching the age of fifty eight years;Provided that in exceptional case, where the Board considers it desirable in public interest, may allow extension in service, not more than one year at a time, to an employee beyond the age of superannuation;Provided further that no extension shall be allowed beyond the age of sixty years.
(ii)The Class IV employees shall retire on reaching the age of sixty years.