Punjab-Haryana High Court
Pawan Kumar Dhingra vs Shakuntala Jhaku And Others on 29 July, 2009
Author: Rakesh Kumar Garg
Bench: Rakesh Kumar Garg
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
COCP No.849 of 2009
Date of decision: 29.7.2009
Pawan Kumar Dhingra ......Petitioner(s)
Versus
Shakuntala Jhaku and others ......Respondent(s)
CORAM:- HON'BLE MR.JUSTICE RAKESH KUMAR GARG
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Present: Mr. Shlender Mohan, Advocate for the petitioner.
Mr. S.K. Hooda, Sr. DAG, Haryana.
Rakesh Kumar Garg, J.(Oral)
Learned counsel for the petitioner wishes to withdraw the present petition.
Dismissed as withdrawn.
Rule discharged.
July 29, 2009 (RAKESH KUMAR GARG) ps JUDGE