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Punjab-Haryana High Court

Pawan Kumar Dhingra vs Shakuntala Jhaku And Others on 29 July, 2009

Author: Rakesh Kumar Garg

Bench: Rakesh Kumar Garg

IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH

                                     COCP No.849 of 2009
                                     Date of decision: 29.7.2009


Pawan Kumar Dhingra                              ......Petitioner(s)

                                Versus


Shakuntala Jhaku and others                      ......Respondent(s)



CORAM:-      HON'BLE MR.JUSTICE RAKESH KUMAR GARG

                         * * *

Present:     Mr. Shlender Mohan, Advocate for the petitioner.

             Mr. S.K. Hooda, Sr. DAG, Haryana.


Rakesh Kumar Garg, J.(Oral)

Learned counsel for the petitioner wishes to withdraw the present petition.

Dismissed as withdrawn.

Rule discharged.




July 29, 2009                            (RAKESH KUMAR GARG)
ps                                               JUDGE