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[Cites 0, Cited by 0] [Section 66] [Entire Act]

State of West Bengal - Subsection

Section 66(4) in Kolkata Municipal Corporation Building Rules, 2009

(4)In case of multiple blocks of buildings connected with each other, the open spaces between the two blocks will have to be 40% 15% of the height of the lower block or 7.0 m. whichever is more.