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[Cites 0, Cited by 0] [Section 11(3)] [Section 11] [Entire Act]

State of Madhya Pradesh - Subsection

Section 11(3)(ii) in The M.P. Stamp Rules 1942

(ii)Below that portion of the word (at both places) which falls outside the stamp labels the authority concerned shall affix his signature and date. In giving the date, care should be taken not only to mention the date and the month but also the year.