Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Bihar - Subsection Section 24(a) in The Bihar irrigation Act, 1997 (a)by one or more of the persons on whom notice under clause (b) of sub-section (2) of Section 22 have been served and who agrees or agree to carry out the said work, or
