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[Cites 0, Cited by 0] [Section 5(6)] [Section 5] [Entire Act]

State of Goa - Subsection

Section 5(6)(v) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(v)The education imparted in the school is, in the opinion of the Board, satisfactory in all respects, and the school does not employ any member notified as unsuitable for employment by the Director of Education;