Section 2(1)(ii) in Andhra Pradesh Physical Education Conduct of Common Entrance Test for admission into Bachelor of Physical Education (B.P.Ed.) and Under Graduation Diploma in Physical Education Courses Rules, 2004

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State of Andhra Pradesh - Subsection

Section 2(1)(ii) in Andhra Pradesh Physical Education Conduct of Common Entrance Test for admission into Bachelor of Physical Education (B.P.Ed.) and Under Graduation Diploma in Physical Education Courses Rules, 2004

(ii)"Association of Colleges" means the Association of Colleges formed for the purpose of conducting Physical Education Common Entrance Test referred to in Clause (XII) and recognised by the Andhra Pradesh State Council of Higher Education consisting of Management representatives for which the eligibility criteria is as mentioned in Rules, 3.

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State of Andhra Pradesh - Subsection

Section 2(1)(ii) in Andhra Pradesh Physical Education Conduct of Common Entrance Test for admission into Bachelor of Physical Education (B.P.Ed.) and Under Graduation Diploma in Physical Education Courses Rules, 2004