Section 2 in Tamil Nadu Outports Landing and Shipping Fees Act, 1885
2. [ Repeal. [Section 2 was substituted by section 4 of the Tamil Nadu Outports Landing and Shipping Fees (Amendment) Act, 1919 (Tamil Nadu Act V of 1919).]
- [The Madras Pier Act, 1863 and the Madras Pier Amendment Act, 1871, are repealed.]]
