Section 153A(1)(a) in The Indian Penal Code, 1860

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Union of India - Subsection

Section 153A(1)(a) in The Indian Penal Code, 1860

(a)by words, either spoken or written, or by signs or by visible representations or otherwise, promotes or attempts to promote, on grounds of religion, race, place of birth, residence, language, caste or community or any other ground whatsoever, disharmony or feelings of enmity, hatred or ill-will between different religious, racial, language or regional groups or castes or communities, or

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Union of India - Subsection

Section 153A(1)(a) in The Indian Penal Code, 1860