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[Cites 0, Cited by 0] [Section 185] [Entire Act]

State of Punjab - Subsection

Section 185(5) in The Punjab Panchayati Raj Act, 1994

(5)The Agriculture and Industry Committee shall perform functions relating to :-
(a)agricultural production, animal husbandry, co-operation, contour bunding and reclamation ;
(b)village and cottage industries ;
(c)promotion of industrial development of the district ;