Himachal Pradesh High Court
Neruka vs . Hpseb And Another on 13 July, 2022
Bench: Sabina, Jyotsna Rewal Dua
Neruka vs. HPSEB and another CWP No.1311 of 2019 .
13.07.2022 Present: Mr. Divya Raj Singh, Advocate, for the petitioner.
Mr. Tara Singh Chauhan, Advocate, for the respondents.
Admit.
r to ( Sabina )
Judge
( Jyotsna Rewal Dua ) July 13, 2022 (KS) Judge ::: Downloaded on - 13/07/2022 20:06:26 :::CIS