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State of Chattisgarh - Section

Section 23 in The Hidayatullah National University of Law, Chhattisgarh Adhiniyam, 2003

23. Authorities and officers of the University.

- The authorities of the University and their composition, powers, functions and other matters relating to them and the officers of University and their appointment, powers, functions and other matters relating to them and all other matters relating to the financial powers, teaching, administration and management of the affairs of the University shall be governed by the provisions as specified in the Schedule and subject to the provisions of this Act shall also be governed by the regulations as may be made under the provisions of this Act.