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[Cites 0, Cited by 2] [Section 82] [Entire Act]

State of Tamilnadu - Subsection

Section 82(4) in The Tamil Nadu Co-Operative Societies Act, 1983

(4)The inspection or investigation shall be completed within a period of three months from the date of ordering the inspection or investigation or such further period or periods not exceeding three months at a time as the next higher authority may permit, provided that such extended periods shall not exceed six months in the aggregate.