Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8B(2)] [Section 8B] [Entire Act] Union of India - Subsection Section 8B(2)(d) in The Dowry Prohibition Act, 1961 (d)to perform such additional functions as may be assigned to him by the State Government, or as may be specified in the rules made under this Act.