Rajasthan High Court - Jaipur
Lavlesh Singh @ Lucky Singh S/O Inderpal ... vs State Of Rajasthan on 15 November, 2022
Author: Chandra Kumar Songara
Bench: Chandra Kumar Songara
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Appeal No. 1808/2022
Lavlesh Singh @ Lucky Singh S/o Inderpal Singh
----Appellant
Versus
State Of Rajasthan
----Respondent
For Appellant(s) : Mr. Ashvin Garg
For Respondent(s) : Mr. Rajendra Yadav, GA-cum-AAG
HON'BLE MR. JUSTICE CHANDRA KUMAR SONGARA
Order
15/11/2022
List the matter in first week of December 2022, as prayed by
learned counsel for the petitioner.
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