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Rajasthan High Court - Jaipur

Lavlesh Singh @ Lucky Singh S/O Inderpal ... vs State Of Rajasthan on 15 November, 2022

Author: Chandra Kumar Songara

Bench: Chandra Kumar Songara

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                                   S.B. Criminal Appeal No. 1808/2022

                                   Lavlesh Singh @ Lucky Singh S/o Inderpal Singh
                                                                                                     ----Appellant
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent


                                   For Appellant(s)         :     Mr. Ashvin Garg
                                   For Respondent(s)        :     Mr. Rajendra Yadav, GA-cum-AAG



                                         HON'BLE MR. JUSTICE CHANDRA KUMAR SONGARA

                                                                       Order

                                   15/11/2022

                                         List the matter in first week of December 2022, as prayed by

                                   learned counsel for the petitioner.

(CHANDRA KUMAR SONGARA),J PAYAL/7 (Downloaded on 25/12/2022 at 01:42:08 PM) Powered by TCPDF (www.tcpdf.org)