Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 104 in Rajasthan Panchayati Raj Rules, 1996 104. Procedure for collection. - Panchayat may either collect the tax through check post or may allot contract for such collection of tax through public auction.Recovery of Fees and Taxes
