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[Cites 0, Cited by 28] [Section 116A(2)] [Section 116A] [Entire Act]

NCT Delhi - Subsection

Section 116A(2)(b) in The Delhi Municipal Corporation Act, 1957

(b)the factor for increasing or decreasing, or for not increasing or decreasing, the base unit area values specified in clause (a), separately in respect of each of the parameters of type of colony, use, age, type of structure and occupancy status of the vacant land or building, as the case may be, subject to a lower limit of zero point five and upper limit often point zero.]